Madras Civil Courts Act, 1873
An Act to consolidate and amend the law realating to the Civil Courts of the Madras Presidency subordinate to the High Court.
- Act number
- Act 3 of 1873
- Year
- 1873
- Enacted on
- 21-01-1873
- In force from
- 21-01-1873
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
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Official source: India Code