Salar Jung Museum Act, 1961
सालार जंग संग्रहालय अधिनियम, 1961
An Act to declare the Salar Jung Museum together with the Salar Jung Library at Hyderabad to be an institution of national importance and to provide for its administration and certain other connected matters.
- Act number
- Act 26 of 1961
- Year
- 1961
- Enacted on
- 19-05-1961
- In force from
- 01-07-1961
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Salar Jung Museum Act, 1961 section by section on LawLens.
Official source: India Code