Regional Rural Banks Act, 1976

प्रादेशिक ग्रामीण बैंक अधिनियम,1976

An Act to provide for the incorporation, regulation and winding up of Regional Rural Banks with a view to developing the rural economy by providing, for the purpose of development of agriculture, trade, commerce, industry and other productive activities in the rural areas, credit and other facilities, particularly to the small and marginal farmers, agricultural labourers, artisans and small entrepreneurs, and for matters connected therewith and incidental thereto.

Act number

Act 21 of 1976

Year

1976

Enacted on

09-02-1976

In force from

26-09-1975

Jurisdiction

Central Act (India)

Subjects

Banking And Finance

Read the full text of Regional Rural Banks Act, 1976 section by section on LawLens.

Official source: India Code