Semiconductor Integrated Circuits Layout-Design Act, 2000
अर्धचालक एकीकृत परिपथ अभिन्यासडिजाइन अधिनियम, 2000
An Act to provide for the protection of semiconductor integrated circuits layout-designs and for matters connected therewith or incidental thereto.
- Act number
- Act 37 of 2000
- Year
- 2000
- Enacted on
- 04-09-2000
- In force from
- 01-05-2004
- Jurisdiction
- Central Act (India)
- Subjects
- Intellectual Property
Read the full text of Semiconductor Integrated Circuits Layout-Design Act, 2000 section by section on LawLens.
Official source: India Code