Foreign Aircraft (Exemption from Taxes and Duties on Fuel and Lubricants) Act, 2002
विदेशी वायुयान (ईंधन और स्नेहकों पर करों और शुल्कों से छूट) अधिनियम, 2002
An Act to implement Agreements entered into by India with other countries in pursuance of the Convention on International Civil Aviation opened for signatures at Chicago on the 7th December, 1944.
- Act number
- Act 36 of 2002
- Year
- 2002
- Enacted on
- 11-06-2002
- In force from
- 11-06-2002
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation, Customs And Foreign Trade, Foreign Affairs
Read the full text of Foreign Aircraft (Exemption from Taxes and Duties on Fuel and Lubricants) Act, 2002 section by section on LawLens.
Official source: India Code