School of Planning and Architecture Act, 2014
योजना और वास्तुकला विद्यालय अधिनियम, 2014
An Act to establish and declare Schools of Planning and Architecture as Institutions of national importance in order to promote education and research in architectural studies including planning of human settlements.
- Act number
- Act 37 of 2014
- Year
- 2014
- Enacted on
- 18-12-2014
- In force from
- 22-01-2015
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of School of Planning and Architecture Act, 2014 section by section on LawLens.
Official source: India Code