Collection of Statistics Act, 2008
सांख्यितकी संग्रहण अधिनियम, 2008
An Act to facilitate the collection of statistics on economic, demographic, social, scientific and environmental aspects, and for matters connected therewith or incidental thereto.
- Act number
- Act 7 of 2009
- Year
- 2009
- Enacted on
- 07-01-2009
- In force from
- 11-06-2010
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Collection of Statistics Act, 2008 section by section on LawLens.
Official source: India Code