Local Authorities Loans Act, 1914
स्थानीय प्राधिकारी उधार अधिनियम, 1914
An Act to consolidate and amend the law relating to the grant of loans to Local Authorities.
- Act number
- Act 9 of 1914
- Year
- 1914
- Enacted on
- 28-02-1914
- In force from
- 28-February-1914
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance
Read the full text of Local Authorities Loans Act, 1914 section by section on LawLens.
Official source: India Code