Commercial Courts Act, 2015
वाणिज्यियक न्याबयालयअधिनियम,2015
An Act to provide for the constitution of Commercial Courts, Commercial Division and Commercial Appellate Division in the High Courts for adjudicating commercial disputes of specified value and matters connected therewith or incidental thereto.
- Act number
- Act 4 of 2016
- Year
- 2016
- Enacted on
- 31-12-2016
- In force from
- 23-10-2015
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of Commercial Courts Act, 2015 section by section on LawLens.
Official source: India Code