High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981
मुम्बई उच्च न्यायालय (गोवा, दमण और दीव पर अधिकारिता का विस्तारण) अधिनियम, 1981
An Act to provide for the extension of the jurisdiction of the High Court at Bombay to the Union territory of Goa, Daman and Diu, for the establishment of a permanent bench of that High Court at Panaji and for matters connected therewith.
- Act number
- Act 26 of 1981
- Year
- 1981
- Enacted on
- 09-09-1981
- In force from
- 30-10-1982
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
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Official source: India Code