Sick Industrial Companies (Special Provisions) Repeal Act, 2003
रुग्ण औद्योगिक कंपनी (विशेष उपबंध) निरसन अधिनियम, 2003
An Act to repeal the Sick Industrial Companies (Special Provisions) Act, 1985.
- Act number
- Act 1 of 2004
- Year
- 2004
- Enacted on
- 01-01-2004
- In force from
- 01-12-2016
- Jurisdiction
- Central Act (India)
- Subjects
- Bankruptcy And Insolvency
Read the full text of Sick Industrial Companies (Special Provisions) Repeal Act, 2003 section by section on LawLens.
Official source: India Code