Customs Act,1962
सीमाशुल्क अधिनियम,1962
An Act to consolidate and amend the law relating to Customs.
- Act number
- Act 52 of 1962
- Year
- 1962
- Enacted on
- 13-12-1962
- In force from
- 01-02-1963
- Jurisdiction
- Central Act (India)
- Subjects
- Customs And Foreign Trade
Read the full text of Customs Act,1962 section by section on LawLens.
Official source: India Code