Armed Forces (Punjab and Chandigarh) Special Powers Act, 1983
सशस्त्र बल (पंजाब और चंडीगढ़) विशेष शक्तियां अधिनियम, 1983
An Act to enable certain special powers to be conferred upon members of the armed forces in the disturbed areas in the State of Punjab and the Union territory of Chandigarh.
- Act number
- Act 34 of 1983
- Year
- 1983
- Enacted on
- 08-12-1983
- In force from
- 15-10-1983
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Armed Forces (Punjab and Chandigarh) Special Powers Act, 1983 section by section on LawLens.
Official source: India Code