Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017
एकीकृत माल और सेवा कर (जम्मू-कश्मीर राज्य परविस्तार) अधिनियम, 2017
An Act to provide for the extension of the Integrated Goods and Services Tax Act, 2017 to the State of Jammu and Kashmir.
- Act number
- Act 27 of 2017
- Year
- 2017
- Enacted on
- 23-08-2017
- In force from
- 08-07-2017
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017 section by section on LawLens.
Official source: India Code