Water (Prevention and Control of Pollution) Act, 1974

जल (प्रदूषण निवारण तथा नियंत्रण) अधिनियम,1974

An Act to provide for the prevention and control of water pollution and the maintaining or restoring of wholesomeness of water, for the establishment, with a view to carrying out the purposes aforesaid, of Boards for the prevention and control of water pollution, for conferring on and assigning to such Boards powers and functions relating thereto and for matters connected therewith.

Act number

Act 6 of 1974

Year

1974

Enacted on

23-03-1974

In force from

23-03-1974

Jurisdiction

Central Act (India)

Subjects

Environment Forests And Wildlife

Read the full text of Water (Prevention and Control of Pollution) Act, 1974 section by section on LawLens.

Official source: India Code