Madras City Land Revenue Act, 1851
An Act for securing the Land Revenue of Madras.
- Act number
- Act 12 of 1851
- Year
- 1851
- Enacted on
- 14-11-1851
- In force from
- 1 January 1851
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation, Land And Property
Read the full text of Madras City Land Revenue Act, 1851 section by section on LawLens.
Official source: India Code