Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Act, 2019

इलेक्‍ट्रानिक सिगरेट (उत्पानदन, विनिर्माण,आयात, निर्यात, परिवहन, विक्रय,वितरण, भंडारण और विज्ञापन)प्रतिषेध अधिनियम, 2019

An Act to prohibit the production, manufacture, import, export, transport, sale, distribution, storage and advertisement of electronic cigarettes in the interest of public health to protect the people from harm and for matters connected therewith or incidental thereto.

Act number
Act 42 of 2019
Year
2019
Enacted on
05-12-2019
In force from
18-09-2019
Jurisdiction
Central Act (India)
Subjects
Health And Medicine

Read the full text of Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Act, 2019 section by section on LawLens.

Official source: India Code