Andhra Pradesh Reorganisation Act, 2014
आंध्र प्रदेश पुनर्गठन अधिनियम, 2014
An Act to provide for the reorganisation of the existing State of Andhra Pradesh and for matters connected therewith.
- Act number
- Act 6 of 2014
- Year
- 2014
- Enacted on
- 01-03-2014
- In force from
- 02-06-2014
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Andhra Pradesh Reorganisation Act, 2014 section by section on LawLens.
Official source: India Code