Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948
कोयला खान भविष्य-निधि और प्रकीर्ण उपबंधअधिनियम, 1948
An Act to make provisions for the framing of a Provident Fund Scheme, a Pension Scheme, a Deposit linked Insurance Scheme and a Bonus Scheme for persons employed in Coal Mines.
- Act number
- Act 46 of 1948
- Year
- 1948
- Enacted on
- 03-09-1948
- In force from
- 03-09-1948
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment
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Official source: India Code