Forfeited Deposits Act, 1850
समपहृत निक्षेप अधिनियम,1850
An Act for the forfeiture to Government of deposits made on incomplete sales of land under Regulation 8, 1819.
- Act number
- Act 25 of 1850
- Year
- 1850
- Enacted on
- 14-06-1850
- In force from
- 14-06-1850
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
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Official source: India Code