Indian Reserve Forces Act, 1888

भारतीय रिजर्व बल अधिनियम, 1888

An Act to regulate the Indian Reserve Forces.

Act number
Act 4 of 1888
Year
1888
Enacted on
02-03-1888
In force from
26-05-1888
Jurisdiction
Central Act (India)
Subjects
Defence And National Security

Read the full text of Indian Reserve Forces Act, 1888 section by section on LawLens.

Official source: India Code