All-India Services Act, 1951
अखिल भारतीय सेवा अधिनियम, 1951
An Act to regulate the recruitment, and the conditions of service of persons appointed, to the All-India Services common to the Union and the States.
- Act number
- Act 61 of 1951
- Year
- 1951
- Enacted on
- 29-10-1951
- In force from
- 29-10-1951
- Jurisdiction
- Central Act (India)
- Subjects
- Public Service
Read the full text of All-India Services Act, 1951 section by section on LawLens.
Official source: India Code