Public Liability Insurance Act, 1991
लोक दायित्व बीमा अधिनियम, 1991
An Act to provide for public liability insurance for the purpose of providing immediate relief to the persons affected by accident occurring while handling any hazardous substance and for matters connected therewith or incidental thereto.
- Act number
- Act 6 of 1991
- Year
- 1991
- Enacted on
- 22-01-1991
- In force from
- 01-04-1991
- Jurisdiction
- Central Act (India)
- Subjects
- Environment Forests And Wildlife
Read the full text of Public Liability Insurance Act, 1991 section by section on LawLens.
Official source: India Code