Sugar Export Promotion Act, 1958
चीनी निर्यात वृद्धि अधिनियम,1958
An Act to provide for the export of sugar in the public interest and for the levy and collection in certain circumstances of an additional duty of excise on sugar produced in India.
- Act number
- Act 30 of 1958
- Year
- 1958
- Enacted on
- 16-09-1958
- In force from
- 16-09-1958
- Jurisdiction
- Central Act (India)
- Subjects
- Customs And Foreign Trade, Taxation
Read the full text of Sugar Export Promotion Act, 1958 section by section on LawLens.
Official source: India Code