Terrorist Affected Areas (Special Courts) Act, 1984
An Act to provide for the speedy trial of certain offences in terrorist affected areas and for matters connected therewith.
- Act number
- Act 61 of 1984
- Year
- 1984
- Enacted on
- 31-08-1984
- In force from
- 14-07-1984
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Procedure
Read the full text of Terrorist Affected Areas (Special Courts) Act, 1984 section by section on LawLens.
Official source: India Code