National Company Limited (Acquisition and Transfer of Undertakings) Act, 1980

नेशनल कम्‍पनी लिमिटेड (उपक्रमों का अर्जन औरअन्‍तरण) अधिनियम, 1980

An Act to provide for the acquisition and transfer of the undertakings of Messrs. National Company Limited with a view to securing the proper management of such undertakings so as to subserve the interests of the general public by ensuring the continued manufacture, production and distribution of articles made of jute, which are essential to the needs of the economy of the country and for matters connected therewith or incidental thereto.

Act number
Act 42 of 1980
Year
1980
Enacted on
19-07-1980
In force from
27-04-1980
Jurisdiction
Central Act (India)
Subjects
Companies And Corporate Law

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Official source: India Code