Hindu Gains of Learning Act, 1930
हिन्दू विद्याधन अधिनियम,1930
An Act to remove doubt as to the rights of a member of a Hindu undivided family in property acquired by him by means of his learning.
- Act number
- Act 30 of 1930
- Year
- 1930
- Enacted on
- 25-07-1930
- In force from
- 25-07-1930
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law, Land And Property
Read the full text of Hindu Gains of Learning Act, 1930 section by section on LawLens.
Official source: India Code