Public Employment (Requirement as to Residence) Act, 1957
An Act to make in pursuance of clause (3) of article 16 of the Constitution special provisions for requirement as to residence in regard to certain classes of public employment in certain areas and to repeal existing laws prescribing any such requirement.
- Act number
- Act 44 of 1957
- Year
- 1957
- Enacted on
- 07-12-1957
- In force from
- 21-03-1957
- Jurisdiction
- Central Act (India)
- Subjects
- Public Service
Read the full text of Public Employment (Requirement as to Residence) Act, 1957 section by section on LawLens.
Official source: India Code