Charitable Endowments Act, 1890
पूर्त विन्यास अधिनियम, 1890
An Act to provide for the vesting and administration of property held in trust for charitable purposes.
- Act number
- Act 6 of 1890
- Year
- 1890
- Enacted on
- 17-03-1890
- In force from
- 01-10-1890
- Jurisdiction
- Central Act (India)
- Subjects
- Trusts, Religious And Charitable Institutions
Read the full text of Charitable Endowments Act, 1890 section by section on LawLens.
Official source: India Code