Prisoners (Attendance in Courts) Act, 1955
बन्दी (न्यायालयों में उपस्थिति) अधिनियम, 1955
An Act to provide for the attendance in courts of persons confined in prisons for obtaining their evidence or for answering a criminal charge.
- Act number
- Act 32 of 1955
- Year
- 1955
- Enacted on
- 20-09-1955
- In force from
- 01-01-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Procedure
Read the full text of Prisoners (Attendance in Courts) Act, 1955 section by section on LawLens.
Official source: India Code