Chandigarh Disturbed Areas Act, 1983
चंडीगढ़ विक्षुब्ध क्षेत्र अधिनियम, 1983
An Act to make better provision for the suppression of disorder and for the restoration and maintenance of public order in disturbed areas in Chandigarh.
- Act number
- Act 33 of 1983
- Year
- 1983
- Enacted on
- 08-12-1983
- In force from
- 07-10-1983
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Chandigarh Disturbed Areas Act, 1983 section by section on LawLens.
Official source: India Code