Railway Property (Unlawful Possession) Act, 1966
रेल सम्पत्ति (विधिविरुद्ध कब्जा) अधिनियम, 1966
An Act to consolidate and amend the law relating to unlawful possession of railway property.
- Act number
- Act 29 of 1966
- Year
- 1966
- Enacted on
- 16-09-1966
- In force from
- 01-04-1968
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law, Railways
Read the full text of Railway Property (Unlawful Possession) Act, 1966 section by section on LawLens.
Official source: India Code