Explosive Substances Act, 1908
विस्फोटक पदार्थ अधिनियम, 1908
An Act farther to amend the law relating to explosive substances.
- Act number
- Act 6 of 1908
- Year
- 1908
- Enacted on
- 08-06-1908
- In force from
- 08-06-1908
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law
Read the full text of Explosive Substances Act, 1908 section by section on LawLens.
Official source: India Code