Rajiv Gandhi University Act, 2006
राजीव गांधी विश्वविद्यालयअधिनियम, 2006
An Act to establish and incorporate a teaching and affiliating University in the State of Arunachal Pradesh and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 8 of 2007
- Year
- 2007
- Enacted on
- 10-01-2007
- In force from
- 01-04-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Rajiv Gandhi University Act, 2006 section by section on LawLens.
Official source: India Code