Banking Regulation Act, 1949
बैंककारी विनियमन अधिनियम, 1949
An Act to consolidate and amend the law relating to banking.
- Act number
- Act 10 of 1949
- Year
- 1949
- Enacted on
- 10-03-1949
- In force from
- 16-03-1949
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of Banking Regulation Act, 1949 section by section on LawLens.
Official source: India Code