Delhi Special Police Establishment Act, 1946
दिल्ली विशेष पुलिस स्थापन अधिनियम, 1946
An Act to make provision for the constitution of a special police force in Delhi for the investigation of certain offences in the Union territories for the superintendence and administration of the said force and for the extension to other areas 3* * * of the powers and jurisdiction of members of the said force in regard to the investigation of the said offences.
- Act number
- Act 25 of 1946
- Year
- 1946
- Enacted on
- 19-11-1946
- In force from
- 19-11-1946
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Procedure
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Official source: India Code