North-western Provinces and Oudh Act, 1890
पश्चिमोत्तर प्रान्त और अवध अधिनियम, 1890
An Act to provide for the better administration of the North-Western Provinces and Oudh and to amend certain enactments in force in those Provinces and in Oudh.
- Act number
- Act 20 of 1890
- Year
- 1890
- Enacted on
- 16-10-1890
- In force from
- 16-10-1890
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
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Official source: India Code