Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959
An Act to provide for the alteration of boundaries of the States of Andhra Pradesh and Madras and for matters connected therewith.
- Act number
- Act 56 of 1959
- Year
- 1959
- Enacted on
- 24-12-1959
- In force from
- 01-04-1960
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 section by section on LawLens.
Official source: India Code