Transfer of Property Act, 1882
संपत्ति-अंतरण अधिनियम,1882
An Act to amend the law relating to the Transfer of Property by act of Parties.
- Act number
- Act 4 of 1882
- Year
- 1882
- Enacted on
- 17-02-1882
- In force from
- 01-07-1882
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Transfer of Property Act, 1882 section by section on LawLens.
Official source: India Code