Footwear Design and Development Institute Act, 2017
फुटवियर डिजाइन और विकास संस्थान अधिनियम, 2017
An Act to establish and declare the Footwear Design and Development Institute as an institution of national importance for the promotion and development of quality and excellence in education, research and training in all disciplines relating to footwear and leather products design and development and for matters connected therewith or incidental thereto.
- Act number
- Act 20 of 2017
- Year
- 2017
- Enacted on
- 04-08-2017
- In force from
- 16-10-2017
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Footwear Design and Development Institute Act, 2017 section by section on LawLens.
Official source: India Code