Inter-State River Water Disputes Act, 1956
अन्तर्राज्यिक जल विवाद अधिनियम, 1956
An Act to provide for the adjudication of disputes relating to waters of inter-State rivers and river valleys.
- Act number
- Act 33 of 1956
- Year
- 1956
- Enacted on
- 28-08-1956
- In force from
- 28-08-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Inter-State River Water Disputes Act, 1956 section by section on LawLens.
Official source: India Code