Bihar and West Bengal (Transfer of Territories) Act, 1956
बिहार और पश्चिमी बंगाल (राज्यक्षेत्र अन्तरण)अधिनियम, 1956
An Act to provide for the transfer of certain territories from Bihar to West Bengal and for matters connected therewith.
- Act number
- Act 40 of 1956
- Year
- 1956
- Enacted on
- 01-09-1956
- In force from
- 01-09-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Bihar and West Bengal (Transfer of Territories) Act, 1956 section by section on LawLens.
Official source: India Code