delhi rent control act, 1958

An Act to provide for the control of rents and evictions and of rates of hotels and lodging houses, and for the lease of vacant premises to Government, in certain areas in the Union territory of Delhi.

Act number

Act 59 of 1958

Year

1958

Enacted on

31-12-1958

In force from

31-12-1958

Jurisdiction

Central Act (India)

Subjects

Housing And Urban Development

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Official source: India Code