Public Debt Act, 1944

लोक ऋण अधिनियम, 1944

An Act to consolidate and amend the law relating to Government securities and to the management by the Reserve Bank of India of the public debt of the Government.

Act number

Act 18 of 1944

Year

1944

Enacted on

22-11-1944

In force from

22-11-1944

Jurisdiction

Central Act (India)

Subjects

Public Finance, Banking And Finance

Read the full text of Public Debt Act, 1944 section by section on LawLens.

Official source: India Code