Bankers Books Evidence Act, 1891
बैंककार बही साक्ष्य अधिनियम, 1891
An Act to amend the Law of Evidence with respect to Bankers' Books.
- Act number
- Act 18 of 1891
- Year
- 1891
- Enacted on
- 01-10-1891
- In force from
- 01-10-1891
- Jurisdiction
- Central Act (India)
- Subjects
- Evidence Law
Read the full text of Bankers Books Evidence Act, 1891 section by section on LawLens.
Official source: India Code