Emblems and Names (Prevention of Improper Use) Act, 1950
संप्रतीक और नाम (अनुचित प्रयोगनिवारण) अधिनियम, 1950
An Act to prevent the improper use of certain emblems and names for professional and commercial purposes.
- Act number
- Act 12 of 1950
- Year
- 1950
- Enacted on
- 01-03-1950
- In force from
- 01-09-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Intellectual Property
Read the full text of Emblems and Names (Prevention of Improper Use) Act, 1950 section by section on LawLens.
Official source: India Code