Administrators-General Act, 1963
महाप्रशासक अधिनियम,1963
An Act to consolidate and amend the law relating to the office and duties of Administrators-General.
- Act number
- Act 45 of 1963
- Year
- 1963
- Enacted on
- 11-12-1963
- In force from
- 01-03-1964
- Jurisdiction
- Central Act (India)
- Subjects
- Civil Law And Procedure
Read the full text of Administrators-General Act, 1963 section by section on LawLens.
Official source: India Code