Coal Mines Labour Welfare Fund (Repeal) Act, 1986
कोयला खान श्रम कल्याण निधि (निरसन) अधिनियम,1986
An Act to repeal the Coal Mines Labour Welfare Fund Act, 1947 and to provide for certain matters incidental thereto.
- Act number
- Act 27 of 1986
- Year
- 1986
- Enacted on
- 23-05-1986
- In force from
- 01-10-1986
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment, Mines And Minerals
Read the full text of Coal Mines Labour Welfare Fund (Repeal) Act, 1986 section by section on LawLens.
Official source: India Code