Transgender Persons (Protection of Rights) Act, 2019
उभयलिंगी व्यक्तिण (अधिकारों का संरक्षण) अधिनियम,2019
An Act to provide for protection of rights of transgender persons and their welfare and for matters connected therewith and incidental thereto.
- Act number
- Act 40 of 2019
- Year
- 2019
- Enacted on
- 10-01-2020
- In force from
- 05-12-2019
- Jurisdiction
- Central Act (India)
- Subjects
- Human Rights, Social Welfare
Read the full text of Transgender Persons (Protection of Rights) Act, 2019 section by section on LawLens.
Official source: India Code