Legal Practitioners Act, 1879
विधि व्यवसायी अधिनियम,1879
An Act to consolidate and amend the law relating to Legal Practitioners.
- Act number
- Act 18 of 1879
- Year
- 1879
- Enacted on
- 29-10-1879
- In force from
- 01-01-1880
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of Legal Practitioners Act, 1879 section by section on LawLens.
Official source: India Code